Mahabeer Rangta And Another vs State Of U.P.And Another
2017 Latest Caselaw 1988 ALL

Citation : 2017 Latest Caselaw 1988 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Mahabeer Rangta And Another vs State Of U.P.And Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 37552 of 2010
 

 
Applicant :- Mahabeer Rangta And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rahul Mishra,Dileep Chandra Mishra
 
Counsel for Opposite Party :- Govt.Advocate,V.K. Jaiswal
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of Opposite Party No.2.

Learned A.G.A. for the State and counsel for the Opposite Party No.2 are given last opportunity to file the counter affidavit within two weeks from today.

Rejoinder affidavit, in any, be filed within a week thereafter.

List after the expiry of the aforesaid period.

Interim order, if any, is extended till next date of listing.

Order Date :- 6.7.2017

Swati

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