Dayanand Rajbhar vs State Of U.P. & Another
2017 Latest Caselaw 1978 ALL

Citation : 2017 Latest Caselaw 1978 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Dayanand Rajbhar vs State Of U.P. & Another on 6 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 20027 of 2010
 

 
Applicant :- Dayanand Rajbhar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Manvendra Dixit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

As prayed, passed over for the day.

List after two weeks from today.

Interim order, if any, is extended till next date of listing.

Order Date :- 6.7.2017

Swati

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