Radhey Shyam & 2 Others vs State Of U.P. & Another
2017 Latest Caselaw 1975 ALL

Citation : 2017 Latest Caselaw 1975 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Radhey Shyam & 2 Others vs State Of U.P. & Another on 6 July, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 20268 of 2017
 

 
Applicant :- Radhey Shyam & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Devesh Vikram
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted ten days time to file a copy of Pariwar Register of Indra Prasad son of Katwaru.

Put up on 20.7.2017 as fresh.

Order Date :- 6.7.2017

Gss

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