Satish Chandra vs The United India Insurance ...
2017 Latest Caselaw 1974 ALL

Citation : 2017 Latest Caselaw 1974 ALL
Judgement Date : 6 July, 2017

Allahabad High Court

Satish Chandra vs The United India Insurance ... on 6 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 957 of 2017
 

 
Appellant :- Satish Chandra
 
Respondent :- The United India Insurance Company And 5 Others
 
Counsel for Appellant :- Ajendra Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Issue notice to the respondents on the application under Section 5 of the Limitation Act by RPAD returnable at an early date.

Order Date :- 6.7.2017

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