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Ganga Singh And 2 Others vs Nahar Singh And Another
2017 Latest Caselaw 1956 ALL

Citation : 2017 Latest Caselaw 1956 ALL
Judgement Date : 5 July, 2017

Allahabad High Court
Ganga Singh And 2 Others vs Nahar Singh And Another on 5 July, 2017
Bench: Bharati Sapru, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 834 of 2017
 

 
Appellant :- Ganga Singh And 2 Others
 
Respondent :- Nahar Singh And Another
 
Counsel for Appellant :- Devendra Kumar Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

There is a short delay of 32 days. It is condoned.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 5.7.2017

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