Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Reena Devi And 3 Others vs Pappu Khan And 4 Others
2017 Latest Caselaw 1955 ALL

Citation : 2017 Latest Caselaw 1955 ALL
Judgement Date : 5 July, 2017

Allahabad High Court
Smt. Reena Devi And 3 Others vs Pappu Khan And 4 Others on 5 July, 2017
Bench: Bharati Sapru, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 833 of 2017
 

 
Appellant :- Smt. Reena Devi And 3 Others
 
Respondent :- Pappu Khan And 4 Others
 
Counsel for Appellant :- Devendra Kumar Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

There is a short delay of 15 days. It is condoned.

Issue notice to the respondents by RPAD returnable at an early date.

Order Date :- 5.7.2017

pks

 

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter