Nanak Chand Sharma And Others vs State Of U.P. & Others
2017 Latest Caselaw 1944 ALL

Citation : 2017 Latest Caselaw 1944 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Nanak Chand Sharma And Others vs State Of U.P. & Others on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 27980 of 2010
 

 
Applicant :- Nanak Chand Sharma And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vikrant Pandey,V. P. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Ashok Kumar Singh,Y.S.Bohra
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Adjourned on the ground of illness of Sri Vikrant Pandey, learned counsel for the applicants.

List again.

Order Date :- 5.7.2017

Swati

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