Sunil Kumar Saxena And Others vs State Of U.P. & Another
2017 Latest Caselaw 1939 ALL

Citation : 2017 Latest Caselaw 1939 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Sunil Kumar Saxena And Others vs State Of U.P. & Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 41279 of 2010
 

 
Applicant :- Sunil Kumar Saxena And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S. N. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Adjourned on the ground of illness of Sri S. N. Yadav, learned counsel for the applicant.

List again.

Order Date :- 5.7.2017

Swati

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