Lokesh Kumar And Others vs State Of U.P. And Another
2017 Latest Caselaw 1937 ALL

Citation : 2017 Latest Caselaw 1937 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Lokesh Kumar And Others vs State Of U.P. And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Case :- APPLICATION U/S 482 No. - 37189 of 2010
 

 
Applicant :- Lokesh Kumar And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- R.K. Verma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Mediation Centre reveals that parties are not willing for mediation.

List after two weeks from today.

Order Date :- 5.7.2017

Swati

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