Khacheda Singh And Others vs State Of U.P. And Others
2017 Latest Caselaw 1936 ALL

Citation : 2017 Latest Caselaw 1936 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Khacheda Singh And Others vs State Of U.P. And Others on 5 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 46604 of 2011
 

 
Petitioner :- Khacheda Singh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vinod Sinha,Mahesh Sharma
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav,Suresh Singh
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Order on the Withdrawal Application

Application is allowed.

The writ petition is dismissed as withdrawn.

Order Date :- 5.7.2017

pks

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