Suresh Chandra Srivastava vs State Public Services Tribunal ...
2017 Latest Caselaw 1933 ALL

Citation : 2017 Latest Caselaw 1933 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Suresh Chandra Srivastava vs State Public Services Tribunal ... on 5 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 14 of 2015
 

 
Petitioner :- Suresh Chandra Srivastava
 
Respondent :- State Public Services Tribunal Through Chairman Lko. & Ors.
 
Counsel for Petitioner :- Ashwani Kumar,Ranjana Srivastava
 
Counsel for Respondent :- C.S.C.,Amit K.Singh Bhadauriya,Neerav Chitravanshi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Kapil Dev, learned counsel for petitioner has completed his argument.

2. Sri Neerav Chitravanshi, Advocate appearing for respondents no. 3& 4 prays for some time to prepare the matter after some argument.

3. As prayed, list/put up on 10.07.2017 for further hearing.

Order Date :- 5.7.2017

Pachhere/-

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