Jitendra Kumar Yadav vs State Of U.P. And Another
2017 Latest Caselaw 1930 ALL

Citation : 2017 Latest Caselaw 1930 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Jitendra Kumar Yadav vs State Of U.P. And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6341 of 2010
 

 
Applicant :- Jitendra Kumar Yadav
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ved Prakash Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Adjourned on the ground of illness slip of Sri Ved Prakash Mishra, learned counsel for the applicant.

List again.

Order Date :- 5.7.2017

Swati

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