Jhuri And Others vs State Of U.P. And Another
2017 Latest Caselaw 1929 ALL

Citation : 2017 Latest Caselaw 1929 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Jhuri And Others vs State Of U.P. And Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5588 of 2010
 

 
Applicant :- Jhuri And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rakesh Chandra Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The application is dismissed for want of prosecution.

Order Date :- 5.7.2017

Swati

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