Trilok Singh And Others vs State Of U.P. & Another
2017 Latest Caselaw 1928 ALL

Citation : 2017 Latest Caselaw 1928 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Trilok Singh And Others vs State Of U.P. & Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 41280 of 2010
 

 
Applicant :- Trilok Singh And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S. K. Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The report of Sri Vijay Kumar Singh (Bench Secretary/Incharge) AHCMCC reveals that applicants has not deposited the amount of Rs. 8,000/- as directed, vide order dated 18.01.2011.

List after two weeks from today.

Order Date :- 5.7.2017

Swati

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