Smt. Mariyam And Others vs State Of U.P. & Another
2017 Latest Caselaw 1923 ALL

Citation : 2017 Latest Caselaw 1923 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Smt. Mariyam And Others vs State Of U.P. & Another on 5 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 27443 of 2010
 

 
Applicant :- Smt. Mariyam And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sarvesh
 
Counsel for Opposite Party :- Govt. Advocate,Arimardan Singh,Rajesh Dwivedi
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of Opposite Party No.2.

Learned counsel for the applicant prays for and is granted last opportunity to prepare the case.

List after two weeks from today.

Order Date :- 5.7.2017

Swati

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