Suhail Ahmad vs Addl. District Judge/Fast Track ...
2017 Latest Caselaw 1921 ALL

Citation : 2017 Latest Caselaw 1921 ALL
Judgement Date : 5 July, 2017

Allahabad High Court

Suhail Ahmad vs Addl. District Judge/Fast Track ... on 5 July, 2017

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 4033 of 2017
 

 
Petitioner :- Suhail Ahmad
 
Respondent :- Addl. District Judge/Fast Track Court And Another
 
Counsel for Petitioner :- Abhishe Pandey
 

 
Hon'ble Mrs. Sunita Agarwal,J.

The present matter pertains to the Rent Control Act.

Office is directed to place the matter before the appropriate Court, if possible, tomorrow i.e. on 06.07.2017 as fresh.

Order Date :- 5.7.2017

Himanshu

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