Citation : 2017 Latest Caselaw 1897 ALL
Judgement Date : 4 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 873 of 2017 Appellant :- Jagdish Prasad & 2 Others Respondent :- Babu Khan & Another Counsel for Appellant :- Satya Deo Ojha Hon'ble Bharati Sapru,J.
Hon'ble Mahesh Chandra Tripathi,J.
Issue notice to the respondents on the application under Section 5 of the Limitation Act by RPAD returnable at an early date.
Order Date :- 4.7.2017
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