Citation : 2017 Latest Caselaw 1864 ALL
Judgement Date : 4 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL FROM ORDER No. - 1912 of 2017 Appellant :- Sri Shivram And Another Respondent :- Sri Trilochan Singh And Another Counsel for Appellant :- Vidya Kant Shukla Hon'ble Bharati Sapru,J.
Hon'ble Mahesh Chandra Tripathi,J.
Issue notice to the respondents by RPAD returnable at an early date.
Order Date :- 4.7.2017
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