Smt. Akhilesh And Others vs State Of U.P. And Another
2017 Latest Caselaw 1860 ALL

Citation : 2017 Latest Caselaw 1860 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Smt. Akhilesh And Others vs State Of U.P. And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7546 of 2010
 

 
Applicant :- Smt. Akhilesh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Narayan Singh Kushwaha
 
Counsel for Opposite Party :- Govt. Advocate,N.K. Maurya
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicant prays that he be given last opportunity to seek instructions. None is present on behalf of Opposite Party No.2. learned A.G.A. is present.

Interim order, if any, existing on date, is extended till the next date of listing.

List again.

Order Date :- 4.7.2017

Swati

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