Citation : 2017 Latest Caselaw 1855 ALL
Judgement Date : 4 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 32377 of 2010 Applicant :- Kumari Shma Parween And Others Opposite Party :- State Of U.P.And Another Counsel for Applicant :- K.D. Tiwari Counsel for Opposite Party :- Govt.Advocate Hon'ble Raghvendra Kumar,J.
List revised.
Adjourned on the ground of illness of Sri K. D. Tiwari, learned counsel for the applicant.
List again.
Order Date :- 4.7.2017
Swati
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