Hasim And Others vs State Of U.P.And Another
2017 Latest Caselaw 1852 ALL

Citation : 2017 Latest Caselaw 1852 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Hasim And Others vs State Of U.P.And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32376 of 2010
 

 
Applicant :- Hasim And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ram Raj Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

Issue fresh notices to Opposite Party No.2.

Steps be taken within a week for effecting service upon O.P. No.2 through ordinary course as well as registered A.D. Post.

Office is directed to issue notice, steps so taken for effecting service upon Opposite Party No.2 through C.J.M. concern.

Returnable within a period of six week's from today.

List thereafter.

Order Date :- 4.7.2017

Swati

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