Smt. Amrita Devi And Another vs State Of U.P.And Another
2017 Latest Caselaw 1850 ALL

Citation : 2017 Latest Caselaw 1850 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Smt. Amrita Devi And Another vs State Of U.P.And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32269 of 2010
 

 
Applicant :- Smt. Amrita Devi And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Anil Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Kameshwar Singh
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of applicant.

From the perusal of the order sheet if reveals that after filing of the counter affidavit no rejoinder affidavit has been filed.

The last opportunity is being given to the applicant to file rejoinder affidavit, if any.

List after two weeks.

Order Date :- 4.7.2017

Swati

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