Mohan Lal Verma And Others vs State Of U.P.And Another
2017 Latest Caselaw 1848 ALL

Citation : 2017 Latest Caselaw 1848 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Mohan Lal Verma And Others vs State Of U.P.And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32270 of 2010
 

 
Applicant :- Mohan Lal Verma And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ranjit Saxena,Amit Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Adjourned on the ground of illness slip of Sri Ranjit Saxena, learned counsel for the applicant.

List again.

Order Date :- 4.7.2017

Swati

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