Shiv Prasad And Another vs State Of U.P.And Another
2017 Latest Caselaw 1847 ALL

Citation : 2017 Latest Caselaw 1847 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Shiv Prasad And Another vs State Of U.P.And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 24829 of 2010
 

 
Applicant :- Shiv Prasad And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajiv Gupta,Uma Nath Pandey
 
Counsel for Opposite Party :- Govt Advocate,S.N. Misra,S.N. Singh
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Adjourned on the ground of illness slip of Sri Uma Nath Pandey, learned counsel for the applicant.

List after two week's from today.

Order Date :- 4.7.2017

Swati

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