Deepesh Kumar And Others vs State Of U.P.And Another
2017 Latest Caselaw 1843 ALL

Citation : 2017 Latest Caselaw 1843 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Deepesh Kumar And Others vs State Of U.P.And Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 180 of 2010
 

 
Applicant :- Deepesh Kumar And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- I.M.Tripathi,Santosh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,I.M.Khan
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicant and Opposite Party No.2 are present.

On the request of both the sides list the matter after two week's for hearing.

Order Date :- 4.7.2017

Swati

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