Sachin Khurana vs State Of U.P. & Another
2017 Latest Caselaw 1840 ALL

Citation : 2017 Latest Caselaw 1840 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Sachin Khurana vs State Of U.P. & Another on 4 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 13451 of 2010
 

 
Applicant :- Sachin Khurana
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Nisaruddin
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

Learned counsel for the applicant prays that he be given last opportunity to prepare the case.

None is present on behalf of Opposite Party No.2. learned A.G.A. is present.

List after two week from today.

Order Date :- 4.7.2017

Swati

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