Kailash Nath Yadav vs Union Of India Thru The ...
2017 Latest Caselaw 1835 ALL

Citation : 2017 Latest Caselaw 1835 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Kailash Nath Yadav vs Union Of India Thru The ... on 4 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 189 of 2013
 

 
Petitioner :- Kailash Nath Yadav
 
Respondent :- Union Of India Thru The Secy.Ministry Of Communication & Ors
 
Counsel for Petitioner :- Dr. Gyan Singh,R.B.S.Rathore
 
Counsel for Respondent :- A.S.G.,Ajay Kumar Singh,Mahendra Kumar Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in the next cause list.

Order Date :- 4.7.2017

Pachhere/-

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