Amitabh Prakash vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 1834 ALL

Citation : 2017 Latest Caselaw 1834 ALL
Judgement Date : 4 July, 2017

Allahabad High Court

Amitabh Prakash vs State Of U.P. Through Prin. Secy. ... on 4 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 600 of 2013
 

 
Petitioner :- Amitabh Prakash
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Personnel & Appo
 
Counsel for Petitioner :- Ratnesh Chandra
 
Counsel for Respondent :- C.S.C.,A.K.Chaturvedi,A.S.G.,Upendra Nath Misra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As jointly requested by both the parties, list on 11.07.2017.

Order Date :- 4.7.2017

Pachhere/-

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