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Pichhda Jan Kalyan Samiti , ... vs Union Of India Thru. Secy. ...
2017 Latest Caselaw 1806 ALL

Citation : 2017 Latest Caselaw 1806 ALL
Judgement Date : 3 July, 2017

Allahabad High Court
Pichhda Jan Kalyan Samiti , ... vs Union Of India Thru. Secy. ... on 3 July, 2017
Bench: Amreshwar Pratap Sahi, Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 8566 of 2017
 

 
Petitioner :- Pichhda Jan Kalyan Samiti , Babasaheb Bhimrao Ambedkar Unive
 
Respondent :- Union Of India Thru. Secy. Ministry Of Human & Resource Deve
 
Counsel for Petitioner :- Amit Bose,Abhishek Bose
 
Counsel for Respondent :- A.S.G.,Rajesh Tewari
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Chaudhary,J.

Sri Rajesh Tewari, learned counsel for respondent has sent illness slip today.

List in the next cause list.

Order Date :- 3.7.2017

psd

[Vivek Chaudhary,J.] [Amreshwar Pratap Sahi,J.]

 

 

 
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