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Jawahar And Another vs State Of U.P.
2017 Latest Caselaw 1803 ALL

Citation : 2017 Latest Caselaw 1803 ALL
Judgement Date : 3 July, 2017

Allahabad High Court
Jawahar And Another vs State Of U.P. on 3 July, 2017
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23001 of 2017
 

 
Applicant :- Jawahar And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashi Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

Let the case be listed in the week commencing 8.8.2017 before the appropriate Bench.

Order Date :- 3.7.2017

M. Tariq

 

 

 
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