Om Prakash @ Babloo And Others vs State Of U.P. And Another
2017 Latest Caselaw 1802 ALL

Citation : 2017 Latest Caselaw 1802 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Om Prakash @ Babloo And Others vs State Of U.P. And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1458 of 2010
 

 
Applicant :- Om Prakash @ Babloo And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sudhir Dixit
 
Counsel for Opposite Party :- Govt. Advocate,Lallan Prasad Pal,Rahul Pandey,Rakesh Kumar Pandey,Saurabh Gour
 

 
Hon'ble Raghvendra Kumar,J.

Sri A. B. L. Gour requested for some time to file supplementary counter affidavit that supplementary counter affidavit be filed within two weeks.

List thereafter.

Interim order, if any, is extended till next date of listing.

Order Date :- 3.7.2017

Swati

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