Chandra Kant Soni And Others vs State Of U.P.And Another
2017 Latest Caselaw 1800 ALL

Citation : 2017 Latest Caselaw 1800 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Chandra Kant Soni And Others vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 
Case :- APPLICATION U/S 482 No. - 32250 of 2010
 

 
Applicant :- Chandra Kant Soni And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Sushil Shukla
 
Counsel for Opposite Party :- Govt. Advocate,P.K.Mishra
 

 
Hon'ble Raghvendra Kumar,J.

Learned counsel for the applicant prays for and is granted adjournment and further undertakes to argue the matter whenever the case is listed next without seeking any adjournment.

List after two week's peremptorily.

Order Date :- 3.7.2017

Swati

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