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Rajendra Prasad Bajpai vs U.P. Public Services Tribunal ...
2017 Latest Caselaw 1797 ALL

Citation : 2017 Latest Caselaw 1797 ALL
Judgement Date : 3 July, 2017

Allahabad High Court
Rajendra Prasad Bajpai vs U.P. Public Services Tribunal ... on 3 July, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 559 of 2014
 

 
Petitioner :- Rajendra Prasad Bajpai
 
Respondent :- U.P. Public Services Tribunal Through Chairman Lko. & Ors.
 
Counsel for Petitioner :- Anurag Shukla,Naveen Awasthi
 
Counsel for Respondent :- C.S.C.,Rajneesh Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. A request has been made on behalf of learned counsel for the petitioner to adjourn the case today.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 3.7.2017

Pachhere/-

 

 

 
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