Union Of India Through General ... vs Anjani Kumar Dubey
2017 Latest Caselaw 1796 ALL

Citation : 2017 Latest Caselaw 1796 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Union Of India Through General ... vs Anjani Kumar Dubey on 3 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 528 of 2014
 

 
Petitioner :- Union Of India Through General Manager Northern Railway Head
 
Respondent :- Anjani Kumar Dubey
 
Counsel for Petitioner :- Asit Kumar Chaturvedi,Pankaj Srivastava
 
Counsel for Respondent :- Divendu Tripathi,Gaurav Mehrotra,Prashant Singh Atal,R.B.S.Rathour
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. A request has been made on behalf of learned counsel for the petitioner to adjourn the case today.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 3.7.2017

Pachhere/-

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