Union Of India Through Secy. ... vs Shiv Lal & Another
2017 Latest Caselaw 1793 ALL

Citation : 2017 Latest Caselaw 1793 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Union Of India Through Secy. ... vs Shiv Lal & Another on 3 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1645 of 2013
 

 
Petitioner :- Union Of India Through Secy. Deptt. Of Post Ministry Of Comm
 
Respondent :- Shiv Lal & Another
 
Counsel for Petitioner :- Asit Kumar Chaturvedi
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Steps taken.

2. Office to verify and proceed accordingly.

Order Date :- 3.7.2017

Pachhere/-

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