Harish Prasad Srivastava vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 1791 ALL

Citation : 2017 Latest Caselaw 1791 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Harish Prasad Srivastava vs State Of U.P. Through Prin. Secy. ... on 3 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 517 of 2014
 

 
Petitioner :- Harish Prasad Srivastava
 
Respondent :- State Of U.P. Through Prin. Secy. Irrigation Deptt. Lko. & O
 
Counsel for Petitioner :- Anil Kumar Yadav,Diwakar Singh Kaushik
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. A request has been made on behalf of learned counsel for the petitioner to adjourn the case today.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 3.7.2017

Pachhere/-

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