Vinod Kumar Agarwal vs State Of U.P. And Another
2017 Latest Caselaw 1790 ALL

Citation : 2017 Latest Caselaw 1790 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Vinod Kumar Agarwal vs State Of U.P. And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 9395 of 2010
 

 
Applicant :- Vinod Kumar Agarwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shashi Dhar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Siddharth
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over on the request of counsel for the applicant.

List after two week's.

Order Date :- 3.7.2017

Swati

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