Kailash Chandra vs State Of U.P.And Another
2017 Latest Caselaw 1788 ALL

Citation : 2017 Latest Caselaw 1788 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Kailash Chandra vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32271 of 2010
 

 
Applicant :- Kailash Chandra
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Anjani Kumar Dubey,Hanuman Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Akhil Kumar Shukla,M.K. Singh Sengar
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except the learned A.G.A. for the State of U.P.

List again.

Order Date :- 3.7.2017

Swati

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