Smt. Munni Jahan And Others vs State Of U.P.And Another
2017 Latest Caselaw 1786 ALL

Citation : 2017 Latest Caselaw 1786 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Smt. Munni Jahan And Others vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32260 of 2010
 

 
Applicant :- Smt. Munni Jahan And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- M.B. Mathur
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present except learned A.G.A. for the State of U.P.

The mediation report clearly reveals that parties are not willing for mediation procedure.

List after two week's peremptorily.

Order Date :- 3.7.2017

Swati

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