Vijendra And Others vs State Of U.P. & Another
2017 Latest Caselaw 1785 ALL

Citation : 2017 Latest Caselaw 1785 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Vijendra And Others vs State Of U.P. & Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22496 of 2010
 

 
Applicant :- Vijendra And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ram Krishan Mishra,Vishnu Kumar
 

 
Hon'ble Raghvendra Kumar,J.

On the request of Sri Dilip Kumar Shukla, Advocate holding brief of Sri Mohit Singh, learned counsel for the applicant the case is passed over for the day.

List after two week's peremptorily.

Order Date :- 3.7.2017

Swati

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