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Vikram Singh vs State Of U.P. Another
2017 Latest Caselaw 1784 ALL

Citation : 2017 Latest Caselaw 1784 ALL
Judgement Date : 3 July, 2017

Allahabad High Court
Vikram Singh vs State Of U.P. Another on 3 July, 2017
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 29377 of 2010
 

 
Applicant :- Vikram Singh
 
Opposite Party :- State Of U.P. Another
 
Counsel for Applicant :- Mohammad Ayub
 
Counsel for Opposite Party :- Govt. Advocate,Ajendra Kr.,Dwijendra Pd.
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over on the ground of illness slip of Sri Mohammad Ayub, learned counsel for the applicant.

The name of counsel for the opposite party Ajendra Kumar be printed in full instead of Ajendra Kr.

List again.

Order Date :- 3.7.2017

Swati

 

 

 
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