Prem Shanker vs State Of U.P. & Others
2017 Latest Caselaw 1782 ALL

Citation : 2017 Latest Caselaw 1782 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Prem Shanker vs State Of U.P. & Others on 3 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 324 of 2008
 

 
Appellant :- Prem Shanker
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- W.H. Khan,S.K. Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is allowed two weeks' and no more time to file reply.

List this matter on 18.07.2017.

Order Date :- 3.7.2017

pks

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