M/S Om Cold Storage And Another vs State Of U.P. And 4 Others
2017 Latest Caselaw 1780 ALL

Citation : 2017 Latest Caselaw 1780 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

M/S Om Cold Storage And Another vs State Of U.P. And 4 Others on 3 July, 2017

Bench: Bharati Sapru, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21858 of 2013
 

 
Petitioner :- M/S Om Cold Storage And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- B.C. Rai
 
Counsel for Respondent :- C.S.C.,A.L. Yadav,Baleshwar Chaturvedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Shri B.C. Rai, learned counsel for the petitioner prays for and is allowed three weeks' time to file rejoinder affidavit.

List this matter on 25.07.2017.

Order Date :- 3.7.2017

pks

Download the LatestLaws.com Mobile App