Anil Kumar And Others vs State Of U.P.And Another
2017 Latest Caselaw 1779 ALL

Citation : 2017 Latest Caselaw 1779 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Anil Kumar And Others vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32310 of 2010
 

 
Applicant :- Anil Kumar And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajesh Kr.Singh Parmar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

List revised.

None is present on behalf of the parties except the Learned A.G.A. for the State of U.P.

The mediation report reveals that parties are not willing to settle their grievances through the process.

The case is passed over for the day.

List again.

Order Date :- 3.7.2017

Swati

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