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Shakti Singh vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 1778 ALL

Citation : 2017 Latest Caselaw 1778 ALL
Judgement Date : 3 July, 2017

Allahabad High Court
Shakti Singh vs State Of U.P. And 5 Ors. on 3 July, 2017
Bench: Bharati Sapru, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 31164 of 2014
 

 
Petitioner :- Shakti Singh
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- J.H.Khan,Gulrez Khan,W.H.Khan
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Shukla,Suneel Kumar Dubey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is allowed three weeks' time to file reply to the amendment application.

List thereafter.

Order Date :- 3.7.2017

pks

 

 

 
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