Satya Veer Yadav vs State Of U.P.And Another
2017 Latest Caselaw 1775 ALL

Citation : 2017 Latest Caselaw 1775 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Satya Veer Yadav vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 34640 of 2010
 

 
Applicant :- Satya Veer Yadav
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- S.K.Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,B.N.Pathak
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri S. K. Tripathi, learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

Download the LatestLaws.com Mobile App