Smt. Haseen Fatima And Another vs State Of U.P. & Another
2017 Latest Caselaw 1773 ALL

Citation : 2017 Latest Caselaw 1773 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Smt. Haseen Fatima And Another vs State Of U.P. & Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22535 of 2010
 

 
Applicant :- Smt. Haseen Fatima And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Zafar Abbas
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Zafar Abbas, learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

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