Smt. Kavita And Others vs State Of U.P.And Another
2017 Latest Caselaw 1771 ALL

Citation : 2017 Latest Caselaw 1771 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Smt. Kavita And Others vs State Of U.P.And Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 32265 of 2010
 

 
Applicant :- Smt. Kavita And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Kaushal Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ishwar Chandra Tyagi
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Kaushal Kumar Singh, learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

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