Citation : 2017 Latest Caselaw 1768 ALL
Judgement Date : 3 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 19189 of 2010 Applicant :- Markandey Yadav And Others Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Varun Kumar Srivastava Counsel for Opposite Party :- 2010/ Advocate Hon'ble Raghvendra Kumar,J.
The case is passed over for the day on the ground of illness slip of Sri Varun Kumar Srivastava, learned counsel for the applicant.
List again.
Order Date :- 3.7.2017
Swati
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