Suresh Shah And Others vs State Of U.P. & Another
2017 Latest Caselaw 1766 ALL

Citation : 2017 Latest Caselaw 1766 ALL
Judgement Date : 3 July, 2017

Allahabad High Court

Suresh Shah And Others vs State Of U.P. & Another on 3 July, 2017

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 22461 of 2010
 

 
Applicant :- Suresh Shah And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- S.C.Kesharwani
 
Counsel for Opposite Party :- Govt. Advocate,Yogendra Kumar Srivastava
 

 
Hon'ble Raghvendra Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri S. C. Kesharwani, learned counsel for the applicant.

List again.

Order Date :- 3.7.2017

Swati

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